Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
Home
/
A,C.I.T. CENTRAL CIR.- 2(1), NAGPUR vs. M/S K.M.BHANGADIYA & MAHENDRA CONSTRUCTION(JV), NAGPUR
A,C.I.T. CENTRAL CIR.- 2(1), NAGPUR vs. M/S K.M.BHANGADIYA & MAHENDRA CONSTRUCTION(JV), NAGPUR
Bookmark
Report Error
PDF
ITA 73/NAG/2016
Status: Disposed
ITAT Nagpur
30 June 2017
AY 2010-11
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead
A,C.I.T. CENTRAL CIR.- 2(1), NAGPUR vs M/S K.M.BHANGADIYA & MAHENDRA CONSTRUCTION(JV), NAGPUR | BharatTax
