Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
M/S S.S.PATIL 7 CO., & M.G.BHANGADIYA(JV),NAGPUR vs D.C.I.T CENTRAL CIR.2)1), NAGPUR | BharatTax
Home
/
M/S S.S.PATIL 7 CO., & M.G.BHANGADIYA(JV),NAGPUR vs. D.C.I.T CENTRAL CIR.2)1), NAGPUR
M/S S.S.PATIL 7 CO., & M.G.BHANGADIYA(JV),NAGPUR vs. D.C.I.T CENTRAL CIR.2)1), NAGPUR
Bookmark
Report Error
PDF
ITA 270/NAG/2016
Status: Disposed
ITAT Nagpur
30 June 2017
AY 2007-08
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead
