ACHINTYESH CHANDRA BHATTACHARYA,KOLKATA vs. A.C.I.T, CIRCLE-41, KOLKATA., KOLKATA
ITA 2433/KOL/2013Status: DisposedITAT Kolkata23 August 2017AY 2006-07
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- M/S Jack And Jill vs. The Union Of INDIA And OrsGauhati · 5 Nov 2026
- Ms Akher Ali vs. The Union Of INDIAGauhati · 5 Nov 2026
- Paonta Hp Centre vs. State Of Hp And OthersHimachal Pradesh · 5 Nov 2026
- M/S Multitech Agro INDIA (Opc) PVT LTD vs. The State Of KarnatakaKarnataka · 5 Nov 2026
- Gopa Satya Madhava Subbarao vs. The State Of Andhra PradeshAndhra Pradesh · 5 Nov 2026