I.T.O WD - 4(3),KOLKATA, KOLKATA vs. M/S ASHIRWAD VANIJYA PVT. LTD., KOLKATA
ITA 2379/KOL/2013Status: DisposedITAT Kolkata23 August 2017AY 2005-06
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Dinesh Dash vs. State Of OdishaOrissa · 3 Nov 2026
- M/S.Ishwar Chandra Barik, Keonjhar vs. Commissioner(Appeal), GST, Central Excise And Customs, BhubaneswarOrissa · 3 Nov 2026
- M/S.Surveillance System, Sambalpur vs. Commissioner Of CT And GST Odisha , CT And GST Commissionerate , Cuttack OdishaOrissa · 3 Nov 2026
- M/S.Himansu Palei vs. Assistant Commissioner Central GST CBIC Keonjhar Division, KeonjharOrissa · 3 Nov 2026
- M/S. Access Worldwide Cargo vs. The Commissioner Of CustomsKarnataka · 3 Nov 2026