INDIA SOFT TECHNOLOGIES PVT. LTD.,PUNE vs. DDIT (INT. TAX.)-I, PUNE

PDF · subscribers
ITA 1710/PUN/2013Status: DisposedITAT Pune24 January 2018AY 2009-10

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →