Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
SOCIETE GENERALE,MUMBAI vs DCIT (IT) RG 4(2)(2), MUMBAI | BharatTax
Home
/
SOCIETE GENERALE,MUMBAI vs. DCIT (IT) RG 4(2)(2), MUMBAI
SOCIETE GENERALE,MUMBAI vs. DCIT (IT) RG 4(2)(2), MUMBAI
Bookmark
Report Error
PDF
ITA 1854/MUM/2015
Status: Disposed
ITAT Mumbai
19 April 2017
AY 2010-11
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead