KEDAR NATH FATEHPURIA,KOLKATA vs. ITO, WARD-4(2), KOLKATA, KOLKATA

PDF · subscribers
ITA 1870/KOL/2016Status: DisposedITAT Kolkata25 August 2017AY 2009-10

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →