DCIT, CIRCLE -6 KOLKATA, KOLKATA vs. M/S BIRLA CORPORATION LTD., KOLKATA

PDF · subscribers
ITA 971/KOL/2012Status: DisposedITAT Kolkata25 August 2017AY 2008-2009

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →