M/S PRIMAX FISCAL SERVICES LTD.,KOLKATA vs. ITO, WD-8(3), KOLKATA, KOLKATA

PDF · subscribers
ITA 929/KOL/2015Status: DisposedITAT Kolkata30 August 2017AY 2010-2011

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →