SMT. RENU SARAF (L/H OF LATE SHAMBHU NATH SARAF),BARAKAR vs. J.C.I.T RG - 1,ASANSOL, ASANSOL
ITA 1147/KOL/2013Status: DisposedITAT Kolkata30 August 2017AY 2009-10
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- J.M.Swamy vs. Government Of INDIAKarnataka · 17 Oct 2026
- S. Nithyananda vs. State Of KarnatakaKarnataka · 17 Oct 2026
- Acc LTD. vs. Secy.Industries Deptt.Orissa · 16 Oct 2026
- Kumaran Transports (Tuticorin) Private Limited vs. The Assistant Commissioner Madras · 16 Oct 2026
- Tvl. Sri Sr Rice Mill Deppo vs. The Deputy State Tax Officer - 1Madras · 16 Oct 2026