RAM GOPAL SARAF,BARAKAR vs. J.C.I.,T RG - 1,ASANSOL, ASANSOL
ITA 1146/KOL/2013Status: DisposedITAT Kolkata30 August 2017AY 2009-10
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- M/S Umer Enterprises vs. State Of Uttar Pradesh And AnotherAllahabad · 15 Oct 2026
- Firoz @ Firoz Khan vs. State Of U.P.Allahabad · 15 Oct 2026
- M/S Laxmi Traders vs. State Of Uttar Pradesh And AnotherAllahabad · 15 Oct 2026
- Laxmi Traders vs. State Of Uttar Pradesh And AnotherAllahabad · 15 Oct 2026
- M/S Jai General Store vs. State Of Uttar Pradesh And AnotherAllahabad · 15 Oct 2026