EXIDE INDUSTRIES LTD.,KOLKATA vs. ACIT, RG-1,KOLKATA, KOLKATA

PDF · subscribers
ITA 1508/KOL/2012Status: DisposedITAT Kolkata30 August 2017AY 2007-08

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →