RAJENDRA SETHIA,KOLKATA vs. JCIT, RANGE-40, KOLKATA (ERSTWHILE RANGE-56, KOLKATA), KOLKATA

PDF · subscribers
ITA 49/KOL/2015Status: DisposedITAT Kolkata06 September 2017AY 2010-2011

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →