DCIT, CIRCLE-4, KOLKATA, KOLKATA vs. M/S TANTIA CONSTRUCTION LTD., KOLKATA

PDF · subscribers
ITA 1758/KOL/2014Status: DisposedITAT Kolkata06 September 2017AY 2011-2012

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →