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JAMES MACKINTOSH & CO. P.LTD,MUMBAI vs ITO (TDS) 1(3)(1), MUMBAI | BharatTax
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JAMES MACKINTOSH & CO. P.LTD,MUMBAI vs. ITO (TDS) 1(3)(1), MUMBAI
JAMES MACKINTOSH & CO. P.LTD,MUMBAI vs. ITO (TDS) 1(3)(1), MUMBAI
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ITA 2694/MUM/2015
Status: Disposed
ITAT Mumbai
11 May 2017
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