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ACIT (OSD) 8(1), MUMBAI vs FUTURE CAPITAL HOLDING SLTD, MUMBAI | BharatTax
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ACIT (OSD) 8(1), MUMBAI vs. FUTURE CAPITAL HOLDING SLTD, MUMBAI
ACIT (OSD) 8(1), MUMBAI vs. FUTURE CAPITAL HOLDING SLTD, MUMBAI
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ITA 3785/MUM/2012
Status: Disposed
ITAT Mumbai
24 May 2017
AY 2009-10
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