M/S. TEXMACO RAIL & ENGINEERING LTD.,BIRLA BUILDING, 6TH FLOOR, 9/1, R.N. MUKHERJEE ROAD, KOLKATA-700001 vs. PCIT-2, KOLKATA, 3RD FLOOR, AAYAKAR BHAVAN, P-7, CHOWRINGHEE SQUARE, KOLKATA-700069
ITA 1089/KOL/2017Status: DisposedITAT Kolkata13 September 2017AY 2012-13
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