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M/S Landis + Gyr Ltd., Kolkata vs DCIT | ITAT Kolkata 2017 | BharatTax

Home/M/S LANDIS + GYR LTD.,KOLKATA vs. DCIT, CIR-1(1), KOLKATA, KOLKATA

M/S LANDIS + GYR LTD.,KOLKATA vs. DCIT, CIR-1(1), KOLKATA, KOLKATA

ITA 687/KOL/2015Status: DisposedITAT Kolkata13 September 2017AY 2010-2011

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