ITO, NEW DELHI vs. SHRI JASJIT SINGH, NEW DELHI
ITA 499/DEL/2014Status: DisposedITAT Delhi26 July 2016AY 2006-07
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Mohd. Aqil Proprietor Of M/S Ma Garments vs. Principal Commissioner Central GST, Delhi And Anr.Delhi · 2 Nov 2026
- M/S Crs Builders Private Limited vs. Commissioner State Goods And Services TaxUttarakhand · 2 Nov 2026
- Noore Manpower Services vs. Commissioner Central Goods And Services TaxUttarakhand · 2 Nov 2026
- Maa Bhawani Minrals vs. Commissioner Central Goods And Services TaxUttarakhand · 2 Nov 2026
- M/S. Nourangi Paints vs. The Union Of INDIAPatna · 2 Nov 2026