DCIT 10(1), MUMBAI vs. SHIVSHAHI PUNARVASAN PRAKAL LTD, MUMBAI

PDF · subscribers
ITA 6836/MUM/2014Status: DisposedITAT Mumbai09 June 2017AY 2003-04

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →