SOHAM DATA PROCESSING AND FINANCE P. LTD,MUMBAI vs. DCIT 7(2), MUMBAI

PDF · subscribers
ITA 2314/MUM/2014Status: DisposedITAT Mumbai12 June 2017AY 2009-10

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →