MANIBEN SHIVJI DEVJI EDUCATIONAL & CHARITABLE TRUST,MUMBAI vs. DIT (E), MUMBAI

PDF · subscribers
ITA 536/MUM/2013Status: DisposedITAT Mumbai12 June 2017AY 2012-13

Judgment text not available

The text for this order has not been extracted yet.

Latest GST High Court judgments

Search GST case law →