Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
NOVA TRADING P. LD,MUMBAI vs DCIT 7(1), MUMBAI | BharatTax
Home
/
NOVA TRADING P. LD,MUMBAI vs. DCIT 7(1), MUMBAI
NOVA TRADING P. LD,MUMBAI vs. DCIT 7(1), MUMBAI
Bookmark
Report Error
PDF
ITA 241/MUM/2011
Status: Disposed
ITAT Mumbai
13 June 2017
AY 2007-08
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead