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Syncom Formulations (India) Ltd… vs ITO | ITAT Mumbai 2017 | BharatTax

Home/SYNCOM FORMULATIONS (INDIA) LTD,MUMBAI vs. ITO (TDS) 3(3),

SYNCOM FORMULATIONS (INDIA) LTD,MUMBAI vs. ITO (TDS) 3(3),

ITA 7675/MUM/2014Status: DisposedITAT Mumbai21 June 2017AY 2008-09

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