DCIT 8(3)(1), MUMBAI vs. TIMES GLOBAL BROADCASTING CO.LTD, MUMBAI

PDF · subscribers
ITA 7186/MUM/2014Status: DisposedITAT Mumbai21 June 2017AY 2010-11

Judgment text not available

The text for this order has not been extracted yet.

Latest GST High Court judgments

Search GST case law →