Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
DCIT 10(3), MUMBAI vs TAJ AGRO COMMODITIES P.LTD, NAVI MUMBAI | BharatTax
Home
/
DCIT 10(3), MUMBAI vs. TAJ AGRO COMMODITIES P.LTD, NAVI MUMBAI
DCIT 10(3), MUMBAI vs. TAJ AGRO COMMODITIES P.LTD, NAVI MUMBAI
Bookmark
Report Error
PDF
ITA 7079/MUM/2013
Status: Disposed
ITAT Mumbai
21 June 2017
AY 2010-11
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead