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A.C.I.T. RG.3(3), MUMBAI vs. TRANS FREIGHT CONTAINERS LTD, MUMBAI
A.C.I.T. RG.3(3), MUMBAI vs. TRANS FREIGHT CONTAINERS LTD, MUMBAI
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ITA 5979/MUM/2012
Status: Disposed
ITAT Mumbai
21 June 2017
AY 2009-10
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A.C.I.T. RG.3(3), MUMBAI vs TRANS FREIGHT CONTAINERS LTD, MUMBAI | BharatTax