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DCIT vs A.T.C (Clearing & Shipping)… | ITAT Mumbai 2017 | BharatTax

Home/DCIT 2(1)(1), MUMBAI vs. A.T.C (CLEARING & SHIPPING) P.LTD, MUMBAI

DCIT 2(1)(1), MUMBAI vs. A.T.C (CLEARING & SHIPPING) P.LTD, MUMBAI

ITA 4351/MUM/2016Status: DisposedITAT Mumbai23 June 2017AY 2008-09

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