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Starcity Entertainment P.Ltd… vs ACIT | ITAT Mumbai 2017 | BharatTax

Home/STARCITY ENTERTAINMENT P.LTD,MUMBAI vs. ACIT CC 29, MUMBAI

STARCITY ENTERTAINMENT P.LTD,MUMBAI vs. ACIT CC 29, MUMBAI

ITA 236/MUM/2013Status: DisposedITAT Mumbai27 June 2017AY 2009-10

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