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ACIT 10(2)(1), MUMBAI vs LITURA ELECTRICAL TECHNOLOGIES P.LTD, MUMBAI | BharatTax

Home/ACIT 10(2)(1), MUMBAI vs. LITURA ELECTRICAL TECHNOLOGIES P.LTD, MUMBAI

ACIT 10(2)(1), MUMBAI vs. LITURA ELECTRICAL TECHNOLOGIES P.LTD, MUMBAI

ITA 3918/MUM/2016Status: DisposedITAT Mumbai30 June 2017AY 2010-11

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