BHAGAT HOUSING DEVELOPMENT P.LTD,THANE vs. DCIT RG 3(1), MUMBAI

PDF · subscribers
ITA 4158/MUM/2015Status: DisposedITAT Mumbai30 June 2017AY 2011-12

Judgment text not available

The text for this order has not been extracted yet.

Latest GST High Court judgments

Search GST case law →