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DCIT, NEW DELHI vs M/S. INTERNATIONAL CARS & MOTORS LTD., DELHI | BharatTax
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DCIT, NEW DELHI vs. M/S. INTERNATIONAL CARS & MOTORS LTD., DELHI
DCIT, NEW DELHI vs. M/S. INTERNATIONAL CARS & MOTORS LTD., DELHI
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ITA 1584/DEL/2014
Status: Disposed
ITAT Delhi
23 August 2016
AY 2008-09
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