Search
Search
ITAT
High Courts
Supreme Court
Landmark Cases
Sections
Phrases
Insights
AI Research
History
Loading judgment…
DCIT vs M/S. International Cars & Motors… | ITAT Delhi 2016 | BharatTax
Home
/
DCIT, NEW DELHI vs. M/S. INTERNATIONAL CARS & MOTORS LTD., DELHI
DCIT, NEW DELHI vs. M/S. INTERNATIONAL CARS & MOTORS LTD., DELHI
Bookmark
Report Error
PDF
ITA 1584/DEL/2014
Status: Disposed
ITAT Delhi
23 August 2016
AY 2008-09
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead