ITO 2(1)(2), MUMBAI vs. APLANA SAMIR CHINAI, MUMBAI

PDF · subscribers
ITA 1481/MUM/2015Status: DisposedITAT Mumbai30 June 2017AY 2011-12

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →