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DCIT vs Sukan Engineering P.Ltd, Mumbai | ITAT Mumbai 2017 | BharatTax

Home/DCIT 8(3), MUMBAI vs. SUKAN ENGINEERING P.LTD, MUMBAI

DCIT 8(3), MUMBAI vs. SUKAN ENGINEERING P.LTD, MUMBAI

ITA 6147/MUM/2014Status: DisposedITAT Mumbai30 June 2017AY 2010-11

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