APEX URBAN CO OP BANK LTD MAHARASHTRA & GOA LTD,MUMBAI vs. ITO 1(1)(3), MUMBAI

PDF · subscribers
ITA 3428/MUM/2015Status: DisposedITAT Mumbai12 July 2017AY 2005-06

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →