MR.H.JAYAWANTH SHENOY,BANGALORE vs. ITO-WARD-7(4), BANGALORE

PDF · subscribers
ITA 1797/BANG/2016Status: DisposedITAT Bangalore28 November 2016AY 2011-12

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →