BRUHAD MUMBAI GUJARATI SAMAJ,MUMBAI vs. ITO (E) 1(1), MUMBAI

PDF · subscribers
ITA 941/MUM/2017Status: DisposedITAT Mumbai05 July 2017AY 2009-10

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →