Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
ITO - 1(3)(1), MUMBAI vs RAJ FILES & STATIONERS PVT. LTD., MUMBAI | BharatTax
Home
/
ITO - 1(3)(1), MUMBAI vs. RAJ FILES & STATIONERS PVT. LTD., MUMBAI
ITO - 1(3)(1), MUMBAI vs. RAJ FILES & STATIONERS PVT. LTD., MUMBAI
Bookmark
Report Error
PDF
ITA 5994/MUM/2016
Status: Disposed
ITAT Mumbai
05 July 2017
AY 2009-10
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead