GTC INDUSTRIES LTD,MUMBAI vs. ASST CIT 9(3)(2), MUMBAI

PDF · subscribers
ITA 1574/MUM/2016Status: DisposedITAT Mumbai05 July 2017AY 1985-86

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →