RICH & ROYAL,THANE vs. ACIT CIR 3, KALYAN
ITA 987/MUM/2016Status: DisposedITAT Mumbai05 July 2017
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Vinishma Technologies Private Limited vs. State Of KarnatakaKarnataka · 17 Oct 2026
- J.M.Swamy vs. Government Of INDIAKarnataka · 17 Oct 2026
- S. Nithyananda vs. State Of KarnatakaKarnataka · 17 Oct 2026
- Acc LTD. vs. Secy.Industries Deptt.Orissa · 16 Oct 2026
- Kumaran Transports (Tuticorin) Private Limited vs. The Assistant Commissioner Madras · 16 Oct 2026