ITO 3(3)(2), MUMBAI vs. SHIMNIT FINANCE & INVESTMENT P. LTD, MUMBAI

PDF · subscribers
ITA 3551/MUM/2012Status: DisposedITAT Mumbai06 July 2017AY 2006-07

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →