ALLIANCE INTERMEDIAERIES & NETWORK P.LTD,MUMBAI vs. DCIT CC (46), MUMBAI
ITA 7667/MUM/2014Status: DisposedITAT Mumbai07 July 2017AY 2006-07
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Kbb Nuts PVT. Limited vs. Mr. Suresh Chand & Ors.Delhi · 3 Nov 2026
- Amritsar Haveli Cuisines Private Limited & Anr. vs. Amarbir Singh & Ors.Delhi · 3 Nov 2026
- Abd Maestro Private Limited vs. Great Galleon Ventures LTDDelhi · 3 Nov 2026
- Jangeer Singh Trading As Jangeer Singh Kabulshah Agriculture Works vs. Yogesh Jangid Trading As Jangid Agro Engineering & Anr.Delhi · 3 Nov 2026
- Rabindranath Behera vs. The Chief Commissioner, CT And GST, OdishaOrissa · 3 Nov 2026