Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
TOUCAN ENTERTAINMENT P.LTD,MUMBAI vs ITO 8(1)(4), MUMBAI | BharatTax
Home
/
TOUCAN ENTERTAINMENT P.LTD,MUMBAI vs. ITO 8(1)(4), MUMBAI
TOUCAN ENTERTAINMENT P.LTD,MUMBAI vs. ITO 8(1)(4), MUMBAI
Bookmark
Report Error
PDF
ITA 465/MUM/2015
Status: Disposed
ITAT Mumbai
10 August 2017
AY 2008-09
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead