ACIT 14(2)(1), MUMBAI vs. INTERNATIONAL BIOTECH PARK P.LTD, MUMBAI

PDF · subscribers
ITA 4330/MUM/2015Status: DisposedITAT Mumbai13 July 2017AY 2011-12

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →