Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
AMERICAN HOTEL & LODGING EDUCATIONAL INSTITUTE,MUMBAI vs DDIT (IT)-1(1), MUMBAI | BharatTax
Home
/
AMERICAN HOTEL & LODGING EDUCATIONAL INSTITUTE,MUMBAI vs. DDIT (IT)-1(1), MUMBAI
AMERICAN HOTEL & LODGING EDUCATIONAL INSTITUTE,MUMBAI vs. DDIT (IT)-1(1), MUMBAI
Bookmark
Report Error
PDF
ITA 3925/MUM/2011
Status: Disposed
ITAT Mumbai
04 August 2017
AY 2004-05
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead
