Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
ACIT TDS 1(2), MUMBAI vs INDIAN OIL CORPORATION LTD, MUMBAI | BharatTax
Home
/
ACIT TDS 1(2), MUMBAI vs. INDIAN OIL CORPORATION LTD, MUMBAI
ACIT TDS 1(2), MUMBAI vs. INDIAN OIL CORPORATION LTD, MUMBAI
Bookmark
Report Error
PDF
ITA 4026/MUM/2015
Status: Disposed
ITAT Mumbai
01 August 2017
AY 2012-13
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead