M SAYARCHAND MEHTA & SONS (HUF),MUMBAI vs. ITO 18(3)(3), MUMBAI

PDF · subscribers
ITA 1931/MUM/2015Status: DisposedITAT Mumbai01 August 2017AY 2005-06

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →