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DCIT CIR 3(3)(2), MUMBAI vs. SPICE ISLAND APPAREL LTD, MUMBAI
DCIT CIR 3(3)(2), MUMBAI vs. SPICE ISLAND APPAREL LTD, MUMBAI
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ITA 4005/MUM/2016
Status: Disposed
ITAT Mumbai
03 August 2017
AY 2009-10
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DCIT CIR 3(3)(2), MUMBAI vs SPICE ISLAND APPAREL LTD, MUMBAI | BharatTax