ITO 22(3)(1), NAVI MUMBAI vs. HITESH L PANDYA, NAVI MUMBAI

PDF · subscribers
ITA 5504/MUM/2014Status: DisposedITAT Mumbai03 August 2017AY 2009-10

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →