SPECTRUM COAL AND POWER LTD ( FOREMRLY M/S. ST- CLI COAL WASHERIES LTD),NEW DELHI vs. DCIT 1(3), MUMBAI

PDF · subscribers
ITA 900/MUM/2013Status: DisposedITAT Mumbai03 August 2017AY 2008-09

Judgment text not available

The text for this order has not been extracted yet.

Latest GST High Court judgments

Search GST case law →